Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] Union of India - Subsection Section 5(1) in First Statutes of the Indian Institute of Petroleum and Energy, 2018 (1)The Board shall ordinarily meet four times during a calendar year. However, there shall not be a gap of more than three months between two consecutive meetings.
