Section 61(4) in The Aircraft Rules, 1937

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Union of India - Subsection

Section 61(4) in The Aircraft Rules, 1937

(4)The licences in categories A and B1, in relation to aeroplanes, helicopters, turbine and piston engines, may be granted in the following sub-categories, namely:-

(a)	A1	Aeroplanes Turbine
(b)	A2	Aeroplanes Piston
(c)	A3	Helicopter Turbine
(d)	A4	Helicopter Piston
(e)	B1.1	Aeroplanes Turbine
(f)	B1.2	Aeroplanes Piston
(g)	B1.3	Helicopter Turbine
(h)	B1.4	Helicopter Piston

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Union of India - Subsection

Section 61(4) in The Aircraft Rules, 1937