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[Cites 0, Cited by 0] [Section 23(6)] [Section 23] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 23(6)(h) in North East Frontier Technical University (Neftu) Arunachal Pradesh Act, 2014

(h)To approve additional power and modify the existing power of Board of Management, Academic Council, Finance Committee, Other Authorities and Other Committees;