Supreme Court - Daily Orders
Vipin Kumar vs Jaydeep on 31 October, 2023
Author: B.V. Nagarathna
Bench: B.V. Nagarathna
ITEM NO.32 COURT NO.14 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No.16423/2021
(Arising out of impugned final judgment and order dated 05-01-2021
in MCC No. 12090/2021 passed by the High Court of Uttarakhand at
Nainital)
VIPIN KUMAR Petitioner(s)
VERSUS
JAYDEEP & ORS. Respondent(s)
(IA No. 131653/2021 - EXEMPTION FROM FILING O.T.)
Date : 31-10-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
HON'BLE MR. JUSTICE S.V.N. BHATTI
For Petitioner(s) M/S. A & S Law Associates, AOR
Mr. Amit Anand Tiwari, Adv.
Ms. Devyani Gupta, Adv.
Ms. Tanvi Anand Tiwari, Adv.
Ms. Saushriya Havelia, Adv.
For Respondent(s) Mr. Gunnam Venkateswara Rao, AOR
Mr. Ashutosh Sharma, Adv.
Mrs. Priya Puri, AOR
Mr. Ranjay Kumar Dubey, Adv.
Ms. Tanvi Nigam, Adv.
Mr. Animesh Upadhyay, Adv.
Mr. Ravindra S. Garia, AOR
Mr. Shashank Singh, Adv.
Mr. Madan Chandra Karnatka, Adv.
Mr. Kapil Dev Vishwakarma, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified List the matter on 21.11.2023.
Digitally signed by Neetu Khajuria Date: 2023.11.02 10:30:21 IST Reason:(KRITIKA TIWARI) (MALEKAR NAGARAJ) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH)