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Supreme Court - Daily Orders

Vipin Kumar vs Jaydeep on 31 October, 2023

Author: B.V. Nagarathna

Bench: B.V. Nagarathna

     ITEM NO.32                                  COURT NO.14                    SECTION X

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition for Special Leave to Appeal (C) No.16423/2021

     (Arising out of impugned final judgment and order dated 05-01-2021
     in MCC No. 12090/2021 passed by the High Court of Uttarakhand at
     Nainital)

     VIPIN KUMAR                                                            Petitioner(s)

                                                    VERSUS

     JAYDEEP & ORS.                                                         Respondent(s)


     (IA No. 131653/2021 - EXEMPTION FROM FILING O.T.)

     Date : 31-10-2023 These matters were called on for hearing today.

     CORAM :
                             HON'BLE MRS. JUSTICE B.V. NAGARATHNA
                             HON'BLE MR. JUSTICE S.V.N. BHATTI

     For Petitioner(s)                 M/S. A & S Law Associates, AOR
                                       Mr. Amit Anand Tiwari, Adv.
                                       Ms. Devyani Gupta, Adv.
                                       Ms. Tanvi Anand Tiwari, Adv.
                                       Ms. Saushriya Havelia, Adv.

     For Respondent(s)                 Mr. Gunnam Venkateswara Rao, AOR
                                       Mr. Ashutosh Sharma, Adv.

                                       Mrs. Priya Puri, AOR
                                       Mr. Ranjay Kumar Dubey, Adv.
                                       Ms. Tanvi Nigam, Adv.
                                       Mr. Animesh Upadhyay, Adv.

                                       Mr. Ravindra S. Garia, AOR
                                       Mr. Shashank Singh, Adv.
                                       Mr. Madan Chandra Karnatka, Adv.
                                       Mr. Kapil Dev Vishwakarma, Adv.

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Signature Not Verified List the matter on 21.11.2023.

Digitally signed by Neetu Khajuria Date: 2023.11.02 10:30:21 IST Reason:

(KRITIKA TIWARI) (MALEKAR NAGARAJ) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH)