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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Telangana - Subsection

Section 15(2)(k) in Sri Konda Laxman Telangana State Horticultural University Act, 2007

(k)any other matter pertaining to research and extension programmes including the collaborative arrangements which may be referred to by the Vice- Chancellor or the Board or any other authority of the University.