Delhi High Court - Orders
Dr Lal Path Labs Ltd vs Manish Chaurasia on 9 December, 2022
Author: Manmeet Pritam Singh Arora
Bench: Manmeet Pritam Singh Arora
$~17
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 950/2018
DR LAL PATH LABS LTD ..... Petitioner
Through: Ms. Ankita Parikkar, Mr. Nikhil
Thakur, proxy counsel.
versus
MANISH CHAURASIA ..... Respondent
Through: Mr. Jitesh Vikram Srivastava, Sr.
Panel Counsel with Mr. Prajesh
Vikram Srivastava, Advocates.
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 09.12.2022 It is already 05:30 PM. No time left. List on 31.05.2023.
By Order Court Master DECEMBER 9, 2022/hp Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:18.12.2022 19:37:29