Section 21 in The Goa, Daman & Diu Land Revenue Inspectors (Duties and Functions) Rules, 1969
21. Report to Inspector of Surveys and Land Records in certain cases.
- When the Revenue Inspector cannot fix a boundary or survey mark without the field book, or if he is in doubt as to how to deal with any case, he shall report the matter to the Inspector of Surveys and Land Records for orders.
