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[Cites 0, Cited by 0] [Section 45(2)] [Section 45] [Entire Act]

State of Uttarakhand - Subsection

Section 45(2)(d) in The Uttarakhand Water Tax on Electricity Generation Act, 2012

(d)the form and manner in which and the authority before whom the Chairperson and Members shall make and subscribe oath under sub-section (3) of section 23;