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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Bihar - Subsection

Section 5(2)(iii) in The Bihar and Orissa Aerial Ropeways Act, 1924

(iii)the conditions relating to the structural design, quality of materials, factors of safety, method of computing stresses and other such technical details as may be considered necessary;