Section 17(2) in Sri Venkatesware Institute of Medical Science University Act, 1995
(2)The Committee shall forward to the [Chairman-cum-Chancellor] [Substituted 'Chairman' by Act No. 9 of 2013, dated 5.7.2013.] the panel of names together with a concise statement showing the academic qualifications and other distinctions of each of the persons included in such panel but shall not indicate any order of preference.
