Rajasthan High Court - Jodhpur
Gopal Lal vs Tulsi Ram & Ors on 29 May, 2017
Author: Arun Bhansali
Bench: Arun Bhansali
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Writ Misc Application No. 130 / 2015
Gopal Lal S/o. Shri Hajari Lal Sharma, aged about 67 years, R/o.
near Picholi Sheetla Mata Chowk, at present Kalka Mata Road,
Ganesh Nagar, Pahada, Udaipur (Rajasthan)
----Petitioner
Versus
1. Shri Tulsi Ram S/o. Shri Hajari Lal Ji Sharma, R/o. House
No.425, near Pichoti Sheetla Mata Chowk, Udaipur (Rajasthan).
.....Applicant
(PROFORMA RESPONENTS)
2. LRs. of Smt. Mithu Bai D/o. Hajari Lal Ji Sharma, W/o.
Mohan Lal Ji Sharma, R/o. Chintamani Ki Ghati, Bhattiyani
Chohatta, Udaipur.
2/1. Shri Mohan Lal S/o. Ramchandra Ji Sharma, R/o. Chintamani
Ki Ghati, Bhattiyani Chohatta, Udaipur.
2/2. Smt. Sneh Lata D/o. Mohan Lal Ji Sharma, W/o. Lokesh Ji
Sharma, R/o. Hiran Magri, Sector Number 11, Udaipur.
----Respondents
_____________________________________________________
For Applicant(s) : Mr. U.S. Gehlot
_____________________________________________________
HON'BLE MR. JUSTICE ARUN BHANSALI
Order 29/05/2017 Learned counsel for the applicant seeks withdrawal of the writ misc. application. The same is, therefore, dismissed as withdrawn.
(ARUN BHANSALI)J. PKS-22