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State of Madhya Pradesh - Section

Section 73C in The M.P. Factories Rules, 1962

73C. [ Buildings and structures. [Inserted by Notification No. 4(a) 4-91-16B, dated 6-4-1995.]

- No building, walls, chimney, bridge, tunnel, road, gallery, stairways, ramp, floor, platform, staging, or other structure, whether of a permanent or temporary character, shall be constructed, situated of maintained in any factory in such a manner as to cause risk of bodily injury.