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Supreme Court - Daily Orders

Sunil Kumar Sharma vs Preeti Sharma on 27 January, 2017

Bench: Arun Mishra, Amitava Roy

     ITEM NO.8                                COURT NO.9               SECTION IIC

                                    S U P R E M E C O U R T O F     I N D I A
                                            RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (Crl.) No(s).                     553/2017

     (Arising out of impugned final judgment and order dated 30/11/2016
     in CRLMC No. 4816/2015 passed by the High Court Of Delhi At New
     Delhi)

     SUNIL KUMAR SHARMA                                                  Petitioner(s)

                                                      VERSUS

     PREETI SHARMA                                                       Respondent(s)

     (with interim relief)


     Date : 27/01/2017 This petition was called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE ARUN MISHRA
                           HON'BLE MR. JUSTICE AMITAVA ROY

     For Petitioner(s)                   Mr. Azam Ansari, Adv.
                                         Mr. Debasis Misra,Adv.

     For Respondent(s)


                            UPON hearing the counsel the Court made the following
                                               O R D E R

Learned counsel for the Petitioner seeks leave to withdraw this Petition. Permission granted. Consequently the Special Leave Petition is dismissed as withdrawn.




                            (NEELAM GULATI)                       (TAPAN KR. CHAKRABORTY)
                             COURT MASTER                              COURT MASTER



Signature Not Verified

Digitally signed by
NEELAM GULATI
Date: 2017.02.01
15:57:52 IST
Reason: