Supreme Court - Daily Orders
Sunil Kumar Sharma vs Preeti Sharma on 27 January, 2017
Bench: Arun Mishra, Amitava Roy
ITEM NO.8 COURT NO.9 SECTION IIC
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 553/2017
(Arising out of impugned final judgment and order dated 30/11/2016
in CRLMC No. 4816/2015 passed by the High Court Of Delhi At New
Delhi)
SUNIL KUMAR SHARMA Petitioner(s)
VERSUS
PREETI SHARMA Respondent(s)
(with interim relief)
Date : 27/01/2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE AMITAVA ROY
For Petitioner(s) Mr. Azam Ansari, Adv.
Mr. Debasis Misra,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the Petitioner seeks leave to withdraw this Petition. Permission granted. Consequently the Special Leave Petition is dismissed as withdrawn.
(NEELAM GULATI) (TAPAN KR. CHAKRABORTY)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
NEELAM GULATI
Date: 2017.02.01
15:57:52 IST
Reason: