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[Cites 0, Cited by 0] [Section 26(3)] [Section 26] [Entire Act]

State of Rajasthan - Subsection

Section 26(3)(b) in The Rajasthan Sports (Registration, Recognition and Regulation of Associations) Ordinance, 2004

(b)earlier elected Executive Body has bed elected by a voting collegiums which comprised members' other than those provided under this Ordinance: