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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(iv) in The Rajasthan Land Development Corporation (Special Loan) Regulations, 1978

(iv)Farmers occupying Government lands which have not so far been assigned or government lands assigned but which land revert to government in case the assignees mortgage the land for any purpose;