(1)A Recognized Qualified Person is a person who is Graduate in Engineering, preferably in Mining Technology, Geology or related areas with at least three years of work experience in Mining/Construction/Architecture sector.(2)The Department shall prepare a panel of Recognized Qualified Persons who shall prepare the mining plan on behalf of the Settlees.(3)The Department may relax the minimum eligibility criteria for a person to be empanelled as a Recognized Qualified Person.
