Supreme Court - Daily Orders
Venekatesh Tm vs T.M. Doddamauniyappa . on 22 July, 2016
Bench: Madan B. Lokur, R.K. Agrawal
ITEM NO.30 COURT NO.7 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
13354-13355/2016
(Arising out of impugned final judgment and order dated 12/12/2014
in RSA No. 1654/2014 and order dated 29/07/2015 in RP No. 321/2015
passed by the High Court of Karnataka at Bangalore)
VENEKATESH TM AND ANR Petitioner(s)
VERSUS
T.M. DODDAMAUNIYAPPA AND ORS. Respondent(s)
(With appln. (s) for c/delay in filing SLP and c/delay in refiling
SLP and office report)
WITH
S.L.P.(C)...CC No. 13382-13383/2016
(With appln.(s) for c/delay in refiling SLP and appln.(s) for
c/delay in filing SLP and Office Report)
Date : 22/07/2016 These petitions were called on for hearing
today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s) Mr. Balaji Srinivasan,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
In view of letter circulated by learned counsel for the petitioner(s), list the matters after ten weeks.
(Meenakshi Kohli) (Jaswinder Kaur)
Court Master Court Master
Signature Not Verified
Digitally signed by
SANJAY KUMAR
Date: 2016.07.23
10:31:56 IST
Reason: