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Supreme Court - Daily Orders

Venekatesh Tm vs T.M. Doddamauniyappa . on 22 July, 2016

Bench: Madan B. Lokur, R.K. Agrawal

     ITEM NO.30                                    COURT NO.7                     SECTION IVA

                                     S U P R E M E C O U R T O F             I N D I A
                                             RECORD OF PROCEEDINGS

     Petition(s) for                      Special    Leave   to    Appeal     (C)......CC       No(s).
     13354-13355/2016

     (Arising out of impugned final judgment and order dated 12/12/2014
     in RSA No. 1654/2014 and order dated 29/07/2015 in RP No. 321/2015
     passed by the High Court of Karnataka at Bangalore)

     VENEKATESH TM AND ANR                                                         Petitioner(s)

                                                          VERSUS

     T.M. DODDAMAUNIYAPPA AND ORS.                     Respondent(s)
     (With appln. (s) for c/delay in filing SLP and c/delay in refiling
     SLP and office report)

     WITH
     S.L.P.(C)...CC No. 13382-13383/2016
     (With appln.(s) for c/delay in refiling                                SLP   and   appln.(s)   for
     c/delay in filing SLP and Office Report)

     Date : 22/07/2016                     These petitions were called on for hearing
                                           today.

     CORAM :                               HON'BLE MR. JUSTICE MADAN B. LOKUR
                                           HON'BLE MR. JUSTICE R.K. AGRAWAL

     For Petitioner(s)                     Mr. Balaji Srinivasan,Adv.

     For Respondent(s)

                              UPON hearing the counsel the Court made the following

                                                       O R D E R

In view of letter circulated by learned counsel for the petitioner(s), list the matters after ten weeks.





     (Meenakshi Kohli)                                                             (Jaswinder Kaur)
       Court Master                                                                  Court Master
Signature Not Verified

Digitally signed by
SANJAY KUMAR
Date: 2016.07.23
10:31:56 IST
Reason: