Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 303(1)] [Section 303] [Entire Act]

State of Uttar Pradesh - Subsection

Section 303(1)(a) in The U.P. Municipalities Act, 1916

(a)by giving or tendering the notice or bill, or sending it by post, to the person to whom it is addressed; or