Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Manipur - Subsection Section 17(f) in The Manipur University Act, 1980 (f)any other matter which is necessary for the proper and effective management and conduct of the affairs of the University and which by this Act is to be or may be prescribed by the Statutes.
