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[Cites 0, Cited by 10] [Entire Act]

State of Karnataka - Section

Section 65 in Hindu Religious Institutions and Charitable Endowments Act, 1997

65. Civil Procedure Code to apply to Proceedings under the Act.

- Save in so far as they are inconsistent with anything contained in this Act, the provisions of the Code of Civil Procedure, 1908 shall apply to all proceedings under this Act.