Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(1)(ee) in The Delhi Metro Airport Express Line, General Rules, 2010

(ee)"Delhi Metro Airport Express Line administration" means the person who is the owner or lessee of Delhi Metro Airport Express Line, or the person working Delhi Metro Airport Express Line under an arrangement with the owner or lessee of Delhi Metro Airport Express Line railway;