Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 102] [Section 9] [Entire Act] State of Gujarat - Subsection Section 9(2) in The Gujarat Prevention of Anti-Social Activities Act, 1985 (2)Nothing in sub-section (1) shall require the authority to disclose facts which it considers to be against the public interest to disclose.