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Union of India - Section

Section 10 in Farmers' Produce Trade and Commerce (Promotion and Facilitation) Rules, 2020

10. Appellate authority.

- The Collector of the concerned district or the Additional Collector nominated by the Collector of the district shall be the Appellate Authority, to decide the appeal against the order passed by the Sub- Divisional Authority under sub-rule (4) of rule 8.