Chattisgarh High Court
Registrar, High Court Of M.P vs Sunil Sharma 10 Wpcr/54/2020 Bhogiram ... on 27 January, 2020
Author: P. Sam Koshy
Bench: P. Sam Koshy
NAFR
HIGH COURT OF CHHATTISGARH AT BILASPUR
MCC NO. 59 OF 2020
1. Registrar, High Court of M.P., Jabalpur (now High Court of Chhattisgarh)
2. District & Sessions Judge, Raipur.
3. Registrar General, High Court of Chhattisgarh, Bilaspur (CG)
... Applicants
versus
• Sunil Sharma, S/o Shri D.P. Joshi, aged about 32 years, R/o Kailabadhi, near
Sahu Sadan, Durg (M.P.) now Chhattisgarh.
... Respondent
For Applicants : Mr. Ghan Shyam Patel, Advocate Hon'ble Shri Justice P. Sam Koshy Order on Board 27/01/2020
1. The present MCC has been filed by the Applicants seeking modification of the order dated 22.11.2019 passed in Writ Petition No. 4835/1997.
2. The modification sought for is only to the extent of the presence of the counsel for the Respondents.
3. Counsel for the Applicants, Mr. Ghan Shyam Patel, submits that inadvertently his name has been reflected whereas he had assisted Mr. Abhishek Sinha, Advocate who had in fact argued the case on merits on behalf of the Respondents/Applicants. The said fact is not in dispute so far as the matter having been argued by Mr. Abhishek Sinha, Advocate, for the Respondents in Writ Petition No. 4835/1997 is concerned.
4. Given the said fact, the MCC deserved to be and is accordingly allowed. The impugned order dated 22.11.2019 passed in Writ Petition No. 4835/1997 stands modified to the extent that so far as the appearance of the Respondents therein are concerned, it shall be read as "Mr. Abhishek Sinha, Advocate, along with Mr. Ghan Shyam Patel, Advocate".
5. Let a copy of this order be also placed on record of Writ Petition No. 4835/1997.
Sd/-
(P. Sam Koshy) Judge /sharad/