Punjab-Haryana High Court
Roop Chand vs Raju Alias Sukhbir Singh And Others on 18 March, 2011
Author: L.N. Mittal
Bench: L.N. Mittal
IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH
Regular Second Appeal No. 4102 of 2009
Date of decision : March 18, 2011
Roop Chand
....Appellant
versus
Raju alias Sukhbir Singh and others
....Respondents
Coram: Hon'ble Mr. Justice L.N. Mittal
Present : Mr. NS Sodhi, Advocate, for the appellant
Mr. MK Garg, Advocate, for respondent nos. 1 to 3
Respondent no. 4 ex parte.
Service of respondent no. 5 dispensed with as not
represented in the courts below.
L.N. Mittal, J. (Oral)
For orders, see RSA No. 4092 of 2009, titled Roop Chand versus Avtar Singh and others.
( L.N. Mittal )
March 18, 2011 Judge
'dalbir'