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[Cites 1, Cited by 1]

Punjab-Haryana High Court

Roop Chand vs Raju Alias Sukhbir Singh And Others on 18 March, 2011

Author: L.N. Mittal

Bench: L.N. Mittal

IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH




                          Regular Second Appeal No. 4102 of 2009
                          Date of decision : March 18, 2011


Roop Chand
                                             ....Appellant
                          versus

Raju alias Sukhbir Singh and others
                                             ....Respondents


Coram:        Hon'ble Mr. Justice L.N. Mittal


Present :     Mr. NS Sodhi, Advocate, for the appellant

              Mr. MK Garg, Advocate, for respondent nos. 1 to 3

              Respondent no. 4 ex parte.

              Service of respondent no. 5 dispensed with as not
              represented in the courts below.


L.N. Mittal, J. (Oral)

For orders, see RSA No. 4092 of 2009, titled Roop Chand versus Avtar Singh and others.




                                                       ( L.N. Mittal )
March 18, 2011                                              Judge
   'dalbir'