Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of West Bengal - Subsection

Section 15(d) in The West Bengal School Service Commission Act, 1997

(d)a school in receipt of a financial assistance from the State Government towards dearness allowance only of Teachers of such school, or