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[Cites 0, Cited by 0] [Section 74] [Entire Act]

NCT Delhi - Subsection

Section 74(2) in The Delhi Agricultural Produce Marketing (Election) Rules, 2000

(2)No such person as aforesaid, and no member of a police force, shall endeavour:
(a)To persuade any person to give his vote at an election; or
(b)To dissuade any person from giving his vote at an election; or
(c)To influence the voting of any person at an election in any manner.