Rajasthan High Court - Jaipur
Hdfc Ergo General Insurance Co Ltd vs Smt Asha Devi And Others on 21 October, 2013
Author: Bela M. Trivedi
Bench: Bela M. Trivedi
SB CIVIL MISC. STAY APPLICATION NO.2182/12. IN SB CIVIL MISC. APPEAL NO.2890/12. HON'BLE MS. JUSTICE BELA M. TRIVEDI Date of Order::21.10.2013 Mr. Prateek Sharma for the appellant/s. None for the respondent/s.
Heard the learned counsel for the appellant. Nobody appears for the respondents though duly served. Hence the order dated 9.8.12 passed by the court is confirmed till the pendency of the appeal. The application stands disposed of accordingly.
(BELA M. TRIVEDI) J.
MRG All corrections made in the judgment/order have been incorporated in the judgment/order being emailed. M.R. Gidwani PS-cum-J