Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 7] [Entire Act] Bombay Presidency - Section Section 68 in Bombay Industrial Relations Act, 1946 68. Non-application of Arbitration Act, 1940. - [Nothing in the Arbitration Act, 1940 (X of 1940.) shall apply to arbitration under this Chapter.]
