Section 28(11)(a) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

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State of Uttar Pradesh - Subsection

Section 28(11)(a) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(a)the Presiding Officer shall cause the fact to be published by affixing forthwith a notice thereof on the notice board of the office of the Zila Panchayat and also by notifying the same in the Gazette; and

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State of Uttar Pradesh - Subsection

Section 28(11)(a) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961