Section 10UD in Income Tax Rules, 1962

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Union of India - Section

Section 10UD in Income Tax Rules, 1962

10UD. Reference to the Approving Panel.

- A reference under sub-section (4) of section 144BA to an Approving Panel shall be, -

(i)made in Form No 3CEIA along with a copy of Form No 3CEI and such other documents which the Principal Commissioner or the Commissioner deems fit; and

(ii)submitted in four sets, either in Hindi or English.

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Union of India - Section

Section 10UD in Income Tax Rules, 1962

10UD. Reference to the Approving Panel.