Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3]

Karnataka High Court

M/S Jubilant Organosys Limited vs Assistant Commissioner Of Central ... on 28 June, 2011

Author: S.Abdul Nazeer

Bench: S.Abdul Nazeer

.m§;_ Hm . {R'>::1:":1i.<:~;%<'zt1&:' 0%" €C1:i§';:§ I:-E:<;a:i:~;¢ zfz='%.g::;':::";':§>;§?, V E-"~f§z:'::<3:'. Trade {R-'*I'111"c:z §i%1.2nr.se §mI'as;:.c1 Rifiiéiii. .3»-E;-11'1g_:;:Em'a;3 :'::?S {%£_}3§ LL 1% i :31"; :..:sf E :1 ii i an «i-''w~ { F§2z'"<:>:':§;h the }<'>i.:'1: E§c:::fef£z::'}h R3 {Ti-CI)i'.%.. E<'ic3.vis.;i<>1:1a:'§,2 §'m1}1c:i'[i_L31=;_V 1\-'Ii:'tis;i%'}"' of' Fi:::m:::;:5 ' iI}cp:1:'£mc:.m 0%" E{L*\"::m:c., E. 4, B L} E} CO V §E'~';}"} :12;-2 "i{§~:._:A%1<§i:?g:, B--WEng:, C?" E-'i0<}:', I'.§E*'1'§7E<'wa:_§%A ' L b V AA <.'f;::m;;s, PE::<::=:. ijffiesihé -4- E §€3§ é;¥£';€i. ._.'_'.i'%';::s;p0:z::ia:r:§s; .;E%:;1.:';2{T('} 'L _} ' aw {By f§§ri ¥.'é.§~{;IS§3;

'§"Ei'E--S "s.-'~*+«":V':'i_'vf3':?Ei_1jE:;.x.:}3%; EV.M'§*1;:_:3§"%:I1:'"ia;:3' A.§':ia:§c;«: 226 $2; 2.2."? 0%" $52:

{i7me:~:§i11.2:¥a3";':mi E22c'§%;='2.= fig :22:---._1'o7'.:."'i2:zs§: 242$ f=;<;3§v2'L:*i§L'§.§3 iiéc i:2"::>m{:_"2é:*{§ 7' 7?
Q:':E:'.:" aizzémi £:.'i7z..,. {EN} 2'§§'"";§§: %,2i.2€?§§} pzzw-32% E723' élrze §{<:*»~'%s;%z>t':2n*§:= ;'3m{E"1<'t:zfi.{}' {gal-S§§é§éE,{i<3V%Ei '?*~E<>.,%i3 §'"éa'3§'a':i§§) and 51:3.
'?E*s§1-.V'1¥:*i:.§3é::i'.%.i'§:.':;'; <:<:">;'§z'%.'n§ am §.":%2' §¥':'::§§:"1";%:2;s.:'jy §'"'§::2:%i°§}"§f3j in 'E?
._{T.;§';.3é:';:=-V §§'Ei:';?E.v<€.§'2f:f{f,'v'i"hi?-~{7iEE'%E'§; g.}:w--;:3<§ EEH: §':"2§§.mvi:'z . 32%;!-.'§"
\ «, $'La3«