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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(ii) in Rules of Admission to M.B.B.S Course to Medical Colleges in Rajasthan, 1985

(ii)The undertaking/Corporation/Improvement Trust/Municipal Board/Panchayat Samiti/Co-operative bodies, duly constituted by the Government of Rajasthan (specify............)