Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Tripura - Subsection

Section 21(2)(c) in Protection of Human Rights Act, 1993

(c)one Member to be appointed from among persons having knowledge of or practical experience in matters relating to human rights.]