Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 39 in Cantonments (House-Accommodation ) Act, 1923 39. Repeals.- Rep. by the Repealing Act, 1927 (12 of 1927), s.2 and Sch.The ScheduleEnactments Repealed.- [Rep. by the Repealing Act, 1927 (12 of 1927), s.2 and Schedule.]
