Section 23 in Srinagar and Jammu Cluster Universities Act, 2016
23. Academic Council.
- The Academic Council of a Cluster University shall consist of the following persons, all of whom shall be ex-officio members :-(i)The Vice-Chancellor of the Cluster University concerned ;(ii)Principals of the Constituent Colleges or AutonomousColleges or Affiliated Colleges of the Cluster University concerned nominated by the Vice-Chancellor ;(iii)The Deans of Faculties of the Cluster University concerned ;(iv)The Heads of Departments of the Cluster University concerned having the status of Professors or Associate Professors ;(v)Four Professors/Associate Professors from constituent/ autonomous/affiliated colleges of the Cluster University concerned representing subjects other than those represented by the Principals, nominated by the Vice-Chancellor ;(vi)Deans of the Faculties of the other Cluster University established under the provision of this Act ; and(vii)Two Professors of the other Cluster University established under the provisions of this Act.
