Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 152] [Entire Act] Bengal Presidency - Subsection Section 152(vi) in Police Regulations, Bengal , 1943 (vi)for the purposes of fire control he shall ordinarily divide his force into sections of not more than ten men each and place each section under a responsible commander ;
