Supreme Court - Daily Orders
Pavnesh Chandra vs Gvk Emri on 2 August, 2019
Bench: Uday Umesh Lalit, Vineet Saran
ITEM NO.11 COURT NO.7 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No.17886/2019
(Arising out of impugned final judgment and order dated 06-05-2019
in DBSAW No.1625/2018 passed by the High Court Of Judicature For
Rajasthan At Jodhpur)
PAVNESH CHANDRA Petitioner(s)
VERSUS
GVK EMRI & ANR. Respondent(s)
(FOR ADMISSION)
Date : 02-08-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE VINEET SARAN
For Petitioner(s) Ms. Charu Mathur, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List on 09.08.2019.
(MUKESH NASA) (SUMAN JAIN) COURT MASTER BRANCH OFFICER Signature Not Verified Digitally signed by MUKESH KUMAR Date: 2019.08.03 13:21:39 IST Reason: