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Supreme Court - Daily Orders

Pavnesh Chandra vs Gvk Emri on 2 August, 2019

Bench: Uday Umesh Lalit, Vineet Saran

     ITEM NO.11                                COURT NO.7               SECTION XV

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition for Special Leave to Appeal (C) No.17886/2019

     (Arising out of impugned final judgment and order dated 06-05-2019
     in DBSAW No.1625/2018 passed by the High Court Of Judicature For
     Rajasthan At Jodhpur)

     PAVNESH CHANDRA                                                     Petitioner(s)

                                                      VERSUS

     GVK EMRI & ANR.                                                     Respondent(s)

     (FOR ADMISSION)

     Date : 02-08-2019 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE UDAY UMESH LALIT
                             HON'BLE MR. JUSTICE VINEET SARAN


     For Petitioner(s)                    Ms. Charu Mathur, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

List on 09.08.2019.

(MUKESH NASA) (SUMAN JAIN) COURT MASTER BRANCH OFFICER Signature Not Verified Digitally signed by MUKESH KUMAR Date: 2019.08.03 13:21:39 IST Reason: