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Union of India - Section

Section 95C in The Employees' State Insurance (General) Regulations, 1950

95C. Issue of death certificate. -An Insurance Medical Officer attending the insured person at the time of death or the In­surance Medical Officer who examines the body after the death or the Medical Officer who attended the insured person in a hospital or other institution where such insured person died, shall issue free of charge a death certificate in 87 [Form 13] to the person entitled and intending to claim 88 [funeral expenses].