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[Cites 0, Cited by 0] [Section 38(3)] [Section 38] [Entire Act]

State of Chattisgarh - Subsection

Section 38(3)(ii) in The Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973

(ii)all records and papers belonging to the local authority referred to in clause (i) shall vest in and be transferred to the Town and Country Development Authority established in its place.