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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(1)(i) in The Orissa Cinemas (Regulation) Rules, 1964

(i)a site plan in duplicate on a separate sheet drawn to the scale of one fifth of a centimetre to thirty centimetres showing the position of the premises in relation to any adjacent premises to the public thorough-fares upon which the site of the premises abuts and the arrangements proposed for the parking of motor cars and other vehicles;