Madras High Court
M.Manikandan vs The Commissioner Of Police on 22 January, 2024
Author: N.Anand Venkatesh
Bench: N.Anand Venkatesh
Writ Petition No.1237 of 2024
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 22.01.2024
CORAM :
THE HONOURABLE MR. JUSTICE N.ANAND VENKATESH
Writ Petition No.1237 of 2024
M.Manikandan
S/o.Murugan ... Petitioner
Versus
1.The Commissioner of Police,
Commissioner of Police Office,
Coimbatore City, Huzur Road,
Uppilipalayam, Coimbatore - 641 018.
2.The Inspector of Police,
Peelamedu Police Station,
Peelamedu,
Coimbatore - 641 004. ... Respondents
PRAYER : Writ Petition filed under Article 226 of the Constitution of
India praying to issue a Writ of Mandamus directing the respondents to
issue "No Objection Certificate" to run the business of Massage Parlour,
SPA, Beauty Parlour including the service of cross massage, in the name
and style of "Candle Bali Day Spa" at 10/1-9, Avinashi Road, Civil
Aerodrome (PO), Sitra, Coimbatore - 641 014, by passing order on the
petitioner's representation dated 26.12.2023.
For Petitioner : Mr.Balaji Thirumoorthy
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https://www.mhc.tn.gov.in/judis
Writ Petition No.1237 of 2024
For Respondents : Mr.A.Damodaran
Additional Public Prosecutor
*****
ORDER
This writ petition has been filed seeking for a direction to the respondents to issue "No Objection Certificate" to run the business of Massage Parlour, SPA, Beauty Parlour including the service of cross massage, in the name and style of "Candle Bali Day Spa" at 10/1-9, Avinashi Road, Civil Aerodrome (PO), Sitra, Coimbatore - 641 014, by passing order on the petitioner's representation dated 26.12.2023.
2. Heard Mr.Balaji Thirumoorthy, learned counsel for petitioner and Mr.A.Damodaran, learned Additional Public Prosecutor appearing for respondents.
3. Taking into consideration the facts and circumstances of the case and without going into the merits of the case, there shall be a direction to the respondents to deal with the representation made by the petitioner dated 26.12.2023 on its own merits and in accordance with law and in 2/4 https://www.mhc.tn.gov.in/judis Writ Petition No.1237 of 2024 line with the relevant Government Order/circulars and a decision shall be taken within a period of two (2) weeks from the date of receipt of a copy of this order.
This writ petition is disposed of with the above direction. No costs.
22.01.2024 Index: Yes/No Speaking Order / Non-Speaking Order Neutral Citation: Yes / No gm To
1.The Commissioner of Police, Commissioner of Police Office, Coimbatore City, Huzur Road, Uppilipalayam, Coimbatore - 641 018.
2.The Inspector of Police, Peelamedu Police Station, Peelamedu, Coimbatore - 641 004.
3.The Public Prosecutor, High Court, Madras N.ANAND VENKATESH, J 3/4 https://www.mhc.tn.gov.in/judis Writ Petition No.1237 of 2024 gm Writ Petition No.1237 of 2024 22.01.2024 4/4 https://www.mhc.tn.gov.in/judis