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Chattisgarh High Court

Dr. G.D. Meghani vs Appropriate Authority Pndt Act on 27 August, 2021

             HIGH COURT OF CHHATTISGARH, BILASPUR
                                  Order Sheet
                            CRMP No. 141 of 2018
             Dr. G.d. Meghani Versus Appropriate Authority Pndt Act




27-08-2021

Mr. Amit Singh, counsel for the petitioner.

Mr. Sudeep Verma, Dy. Govt. Advocate for the State. Learned counsel for the petitioner prays for and is granted two weeks' time to argue the case.

List this case in the week commencing 20-09-2021. Interim relief granted earlier shall continue till the next date of hearing.

Sd/-

(Narendra Kumar Vyas) Judge Raju