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[Cites 0, Cited by 0] [Section 46] [Entire Act]

NCT Delhi - Subsection

Section 46(1) in The Delhi Co-operative Societies Rules, 2007

(1)Without prejudice to the provisions of section 31 and section 33 of the Act the meetings to be convened by a co-operative society of its general body shall be:-
(a)First general body meeting;
(b)Annual general body meeting; and
(c)Special general body meeting.