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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(l) in National Rural Employment Guarantee Scheme - AP Social Audit Rules, 2008

(l)"Primary Stakeholder" means the wage seekers and their families who have worked under the EGS, and residents of the village where the EGS works are being carried out.