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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Andhra Pradesh - Subsection

Section 14(2) in The Andhra Pradesh Prevention Of Begging Act, 1977

(2)The Government may, by general or special order define the limits within which the Inspector or each Assistant Inspector shall exercise the power and perform the functions conferred on or entrusted to the Inspector or Assistant Inspector by or under this Act.