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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Madhya Pradesh - Subsection

Section 21(1)(b) in The Wild Life (Protection) (Madhya Pradesh) Rules, 1974

(b)in the case of a non-resident of India or of a party including such persons be Rs. 350 per mensem and for a period shorter than a month be Rs. 20 per day subject to a minimum of Rs. 200.