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[Cites 0, Cited by 0] [Section 1A(6)] [Section 1A] [Entire Act]

State of Maharashtra - Subsection

Section 1A(6)(i) in The Maharashtra Village Panchayats Act, 1959

(i)a true copy of the application preferred by him to the Scrutiny Committee for issuance of the Validity Certificate or any other proof of having made such application to Scrutiny Committee; and