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[Cites 0, Cited by 0] [Section 101(1)] [Section 101] [Entire Act]

NCT Delhi - Subsection

Section 101(1)(b) in The Delhi Municipal Corporation Act, 1957

(b)[ the Commissioner or a Deputy Commissioner or an officer subordinate to the Commissioner authorised by the Standing Committee in this behalf.] [Substituted by Act 67 of 1993, section 74, for "clause (b)" (w.e.f. 1-10-1993)]