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[Cites 0, Cited by 0] [Section 150(1)] [Section 150] [Entire Act]

State of Meghalaya - Subsection

Section 150(1)(f) in Meghalaya Goods and Services Tax Act, 2017

(f)a State Electricity Board or an electricity distribution or transmission licensee under the Electricity Act, 2003, or any other entity entrusted with such functions by the Central Government or the State Government; or